NORTHWAY SPACES LTD Vs. DIAMOND PROJECTS LTD
LAWS(NCLT)-2017-12-14
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 01,2017

Northway Spaces Ltd Appellant
VERSUS
Diamond Projects Ltd Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Ishaan Shah present for Applicant. Learned Advocate Mr. Jay Kansara with Learned Advocate Mr. Priyam Shah present for Respondent in IA 384/2017. None present for other Respondents. List the matter on 11.12.2017.;


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