BANK OF MAHARASHTRA Vs. GRID INDIA POWER CABLES PVT LTD

LAWS(NCLT)-2017-7-204

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 13,2017

BANK OF MAHARASHTRA Appellant

VERSUS

Grid India Power Cables Pvt Ltd Respondents

- (1.) Petition has been assigned to this Bench.
(2.) None is present.
(3.) Court notice be issued to both the parties.;