JUDGEMENT
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(1.) Learned Advocate Mr. Tarak Damani i/b Learned Advocate Mr. BK Damani & Associates present for Financial Creditor/ Petitioner.
(2.) None present for Respondent _ Proof of service of notice on Respondent filed. 5 However, Registry is directed to serve notice of date of hearing on Respondent. List the matter on 15 1.2017 for objection, if any of Respondent and for hearing | before admission.;
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