JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Mohit Gupta'i/b A R Gupta & Associates present for Corporate Debtor/ Applicant. None present for Respondent. Applicant filed proof of dispatch of copy of application on Financial Creditors.
(2.) Applicant is directed to serve notice of date of hearing along with copy of order and file proof of service on all the Financial Creditors.
(3.) List the matter on 18.09.2017 for objections of Financial creditors, if any and for hearing before admission.;
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