Manorama Kumari, Member - (1.) None present for Appellant. Learned Advocate Mr. Kunal Vaishnav present for Respondent no. 1. Mr. Atul Parikh authorised representative present for Respondent no. 3 (J M Finance) . Appellant is found absent since 30.08.2017 that is from last three occasions.
(2.) The company appeal is dismissed for non-prosecution.;