IN RE Vs. TIRUPUR SURYA TEXTILES PVT LTD
LAWS(NCLT)-2017-7-18
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 04,2017

IN RE Appellant
VERSUS
Tirupur Surya Textiles Pvt Ltd Respondents

JUDGEMENT

- (1.) Counsel for the Petitioner present. Counsel for the respondent is also present. Counsel for the respondent prayed for time for filing objections and making final submissions. Time is enlarged. Put up on 07.07.2017 at 10.30 A.M.;


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