M S MOTORS Vs. PREET TRACTORS PRIVATE LIMITED
LAWS(NCLT)-2017-11-266
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 15,2017

M S MOTORS Appellant
VERSUS
Preet Tractors Private Limited Respondents

JUDGEMENT

R P Nagrath, Member - (1.) Interim report dated 10.11.2017 has been filed by the Interim Resolution Professional. He seeks one week's time to file his further report. The matter is adjourned to 21.11.2017. Resolution Professional shall also appear on the next date.;


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