SAKTHI INDUSTRIAL CORPORATION Vs. KOTHARI INDUSTRIAL CORPORATION LTD

LAWS(NCLT)-2017-5-81

NATIONAL COMPANY LAW TRIBUNAL

Decided on May 31,2017

SAKTHI INDUSTRIAL CORPORATION Appellant

VERSUS

Kothari Industrial Corporation Ltd Respondents

- (1.) As the time of the court is over, the case is adjourned to 1.6.2017 at 2.30 P.M.;