JUDGEMENT
-
(1.) Learned Advocate Mr. Lalit Patel present for Financial Creditor/ Petitioner. Learned Advocate Mr. Vishal Dave with Learned Advocate Mr. Nipun Singhvi present for Respondent (Caveator) .
(2.) Proof of service of copy of application on Respondent filed.
(3.) Caveator is present.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.