JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Aditya Gundecha i/b Learned Advocate Mr. Narendra Jain present for Applicant/ Operational Creditor. None present for Respondent. Proof of dispatch of copy of petition filed. Applicant is directed to issue notice of date of hearing to the Respondent along with the copy of this order and shall file proof of service. List the matter on 28.07.2017 for hearing before admission.;
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