SUPER TEJ CARGO PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES, PUNE
LAWS(NCLT)-2017-12-340
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 12,2017

SUPER TEJ CARGO PRIVATE LIMITED Appellant
VERSUS
REGISTRAR OF COMPANIES, PUNE Respondents

JUDGEMENT

- (1.) This present petition/application has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "M/s. Super Tej Cargo Private Limited" (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies. Pune (hereinafter as RoC) .
(2.) The Petitioner Company was mcorporated with the RoC, Pune on 10'" December, 2007 having CIN : U6020PN2007PTC131097.
(3.) The Petition Company is mainly engaged in the business of Cargo Movers and Transport.;


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