JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Anip Gandhi present for Applicant/ Financial Creditor.
(2.) None present for Respondent. Proof of dispatch of copy of application on Respondent filed. Applicant is directed to serve notice of date of hearing along with copy of order and file proof of service.
(3.) List the matter on 06.09.2017 for objections of Respondent, if any and for hearing before admission.;
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