JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned PCS Mr. Pinakin Shah with Learned Advocate Mr. Ishan Shah present for Corporate Debtor/ Petitioner. Learned Advocate Mr. Jay Kansara with Learned Advocate Mr. Rahul Dev present for Respondent no. 3. None present for other Respondents.
(2.) Heard arguments of Learned Counsel for petitioner and Learned Counsel for Respondent no. 3.
(3.) Learned Counsel for petitioner stated that he has served addendum on the Respondent no. 3 on 26.05.2017 and filed it before the bench on 29.05.2017 itself.;
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