JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) None present for both sides. Insolvency and Bankruptcy Board of India by its letter dated 22.05.2017 recommended the name of Mr. Rajesh Lohia Company Secretary Insolvency Professional to act as Interim Resolution Professional.
Hence, Mr. Rajesh Lohia Company Secretary,
Address: 414, Manas Bhavan Extension, 11 RNT Marg, Indore -452001,
E-mail: rlohiaandcompany@gmail.com.
Mobile no. 09826063895,
Landline no. 0731-4040247
is appointed as Interim Resolution Professional for a period of 30 days. There shall be public announcement of Corporate Insolvency Resolution process as per section 15 of the Code as contemplated in section 13(1) (b) of the Code in one English Newspaper and one Regional Newspaper having circulation where the Registered office of company is located.;
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