JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) New Tech Forge and Foundry Ltd., filed this Petition under Section 10 of The Insolvency and Bankruptcy Code, 2016 [hereinafter referred to as "the Code"] read with Rule 7 of The Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016 [hereinafter referred to as "the Rules"].
(2.) Petitioner is a Company registered under the Companies Act, 1956. The Registered Office of the Petitioner Company is situated at 207, Ajanta Commercial Complex, Opp: Bombay Hotel, Gondal Road, Rajkot-360 002.
(3.) In this Petition, State Bank of India, Oriental Bank of Commerce, Corporation Bank, State Bank of Hyderabad, International Asset Reconstruction Company Pvt. Ltd. (loan assigned by HDFC Bank) are shown as 'Financial Creditors'. Petitioner filed the List of Operational Creditors vide "Annexure-6" to this Petition.;
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