HI TECH PACKING Vs. SAINOV SPRIT (P) LTD
LAWS(NCLT)-2017-5-120
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 16,2017

HI TECH PACKING Appellant
VERSUS
SAINOV SPRIT (P) LTD Respondents

JUDGEMENT

M.M. Kumar, Member - (1.) The matter has been called twice. Even in the post lunch session no one has appeared in support of the petition. Consequently, the petition is dismissed for non-prosecution.;


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