JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Anip Gandhi present for Applicant. None present for Respondent in IA 366/2017.
(2.) Affidavit of service filed.
(3.) Learned Counsel appearing for applicant (IRP) instead of sending notices to the registered office of the corporate debtor and the residential addresses of the directors notices could not be served since they are not available.;
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