IN RE Vs. CADILA HEALTHCARE LTD
LAWS(NCLT)-2017-2-45
NATIONAL COMPANY LAW TRIBUNAL
Decided on February 15,2017

IN RE Appellant
VERSUS
CADILA HEALTHCARE LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Cadila Healthcare Limited (hereinafter referred to as "Transferor Company" or "CHL", as the context may admit) is a public limited listed company, having its registered office at Zydus Tower, Satellite Cross Roads, Sarkhej-Gandhinagar Highway, Ahmedabad - 380 015.
(2.) Zydus Healthcare Limited (hereinafter referred to as "Transferee Company" or "ZHL", as the context may admit) is an unlisted public limited company, having its registered office at Zydus Tower, Satellite Cross Roads, Sarkhej-Gandhinagar Highway, Ahmedabad - 380 015.
(3.) The issued subscribed and paid up share capital of CHL is 102,37,42,600/-.;


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