RAMESH KUMAR PASVAN Vs. INTERNATIONAL FROZEN FOODS INDUSTRIES LTD
LAWS(NCLT)-2017-7-380
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 26,2017

Ramesh Kumar Pasvan Appellant
VERSUS
International Frozen Foods Industries Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) None present for Operational Creditor/ Applicant. None present for Respondent. Bank account statement of the applicant not filed in spite of order dated 20.07.2017. List the matter on 28.07.2017 for hearing before admission as last chance.;


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