JUDGEMENT
Manorama Kumari, Member -
(1.) None present for Financial Creditor/Petitioner. None present for Respondent. Proof of service is not filed by the petitioner.
(2.) Notice is also issued by the Registry and the track report shows "item delivery attempted missent". Petitioner is further directed to issue notice along with copy of this order on Respondent and shall file proof of servicd
(3.) List the matter on 15.12.2017.;
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