KAUSHAR GEMS Vs. J R DIAMOND PVT LTD
LAWS(NCLT)-2017-12-332
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 20,2017

KAUSHAR GEMS Appellant
VERSUS
J R DIAMOND PVT LTD Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Jaimin Dave present for Operational Creditor/Petitioner. None present for Respondent.
(2.) Proof of dispatch of copy of petition on Respondent filed.
(3.) Petitioner shall file proof of service of copy of petition on Respondent.;


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