JANAKI PACKAGING PVT LTD Vs. MEGA SHIELD COATING PVT LTD
LAWS(NCLT)-2017-5-310
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 31,2017

JANAKI PACKAGING PVT LTD Appellant
VERSUS
MEGA SHIELD COATING PVT LTD Respondents

JUDGEMENT

- (1.) Mr.P.J.Sri Ganesh, Counsel for applicant present. Mr.K.Sathish, Counsel for respondent also present.
(2.) Counsel for respondent prays time for getting instructions from his client in relation to the demand which is to the tune of Rs.3,48,098/-. Put up on 08.06.2017 at 02.30 P.M. I.;


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