R. Varadharajan, Member - (1.) None appears for the parties. It is seen from the order dated 6.11.2017 that the matter has been pa-l heard before the Hon'ble Principal Bench. It was recorded that the matter may be placed before the Hon'ble Principal Bench on 30.11.2017, As the Hon'ble Principal Bench is not sitting today also let the matter be posted before the Hon'ble Principal Bench on 18.01.201S.;