DBS BANK LTD Vs. EDU SMART SERVICE PVT LTD
LAWS(NCLT)-2017-5-61
NATIONAL COMPANY LAW TRIBUNAL
Decided on
May 24,2017
Dbs Bank Ltd
Appellant
VERSUS
Edu Smart Service Pvt Ltd
Respondents
JUDGEMENT
M. M. Kumar, Member -
(1.) Order reserved.;
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