JUDGEMENT
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(1.) Learned Advocate Mr. Mahendra Parmar present for Financial Creditor/ Petitioner.
(2.) None present for Respondent. Proof of service of copy of application on Respondent filed. K a. Applicant is directed to serve notice of date of hearing along with copy of order and frie proof of service.
(3.) List the matter on 09.11.2017 for objections of Respondent and for hearing before admission.;
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