CHANDRA PRAKASH JAIN (IRP) Vs. MEKASTER ENGINEERING LTD & ORS
LAWS(NCLT)-2017-10-220
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 10,2017

CHANDRA PRAKASH JAIN (IRP) Appellant
VERSUS
Mekaster Engineering Ltd And Ors Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Irp Mr. C.P. Jain present. None present for Respondents in IA 323/2017.
(2.) Applicant is directed to issue notice of date of hearing on Respondents and shall file proof of service.
(3.) List the matter on 02.11.2017.;


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