JUDGEMENT
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(1.) Let this matter be listed before the three Member Bench along with Company Application Nos. (IB) 190 (PB) /2017-Union Bank of India v. Era Infra Engineering Ltd. & (IB) 110 (PB) /2017-Alchemist Asset Reconstruction Co. Ltd. v. Tirupati Buildings & offices Pvt. Ltd.;
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