- (1.) Notice of application filed by the applicant resolution professional. Shri Karan Gandhi, Advocate accepts notice appearing for Shri Vijay K. Mehta.
(2.) A copy of the application has been furnished to him. Affidavit, if any, be filed by the non-applicant management explaining the reasons for non co-operation with a copy in advance to the counsel for the resolution professional. The needful shall be done on or before 12.09.2017.;