HIMALAYA TRANS-LOGISTICS PVT LTD Vs. WIND WORLD (INDIA) LTD
LAWS(NCLT)-2017-8-24
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 02,2017

HIMALAYA TRANS-LOGISTICS PVT LTD Appellant
VERSUS
WIND WORLD (INDIA) LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Ms. Vaibhavi Parikh present for Operartional Creditor/ Applicant. Learned Advocate Mr. Anip Gandhi present for Respondent.
(2.) At request of both sides on the ground of proposed settlement. List the matter on 08.08.2017 as last chance.;


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