SANJEEV GUPTA Vs. CHAUBEY REALTIES PVT LTD

LAWS(NCLT)-2017-11-629

NATIONAL COMPANY LAW TRIBUNAL

Decided on November 21,2017

SANJEEV GUPTA Appellant

VERSUS

Chaubey Realties Pvt Ltd Respondents

- (1.) Tcp No. 445/ I&BP/NCLT/MB/MAH/2M7 On the withdrawal Memo filed by the Petitioner, this Company Petition is dismissed as withdrawn.;