JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned PCS Mr. Lokesh Agarwal present for Operational Creditor/Petitioner.
(2.) None present for Respondent, , ft Learned PCS appearing for petitioner made a statement that section 8 notice issued by the Respondent returned unserved.
(3.) He undertakes to file the unserved cover addressed to the Corporate Debtor. Proof of dispatch of copy of petition on Respondent filed. v. V Petitioner shall file proof of service of copy of petition on Respondent. Petitioner is directed to serve notice of date of hearing on Respondent along with copy of order under acknowledgment and file proof of service.;
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