INGRAM MICRO INDIA PVT LTD Vs. NOIDA SOFTWARE TECHNOLOGY PARK LTD
LAWS(NCLT)-2017-5-51
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 17,2017

INGRAM MICRO INDIA PVT LTD Appellant
VERSUS
Noida Software Technology Park Ltd Respondents

JUDGEMENT

- (1.) Order reserved.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.