INGRAM MICRO INDIA PVT LTD Vs. NOIDA SOFTWARE TECHNOLOGY PARK LTD
LAWS(NCLT)-2017-5-51
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 17,2017
INGRAM MICRO INDIA PVT LTD
Appellant
VERSUS
Noida Software Technology Park Ltd
Respondents
JUDGEMENT
- (1.) Order reserved.;
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