SBER BANK Vs. VARRSANA ISPAT LTD

LAWS(NCLT)-2017-11-429

NATIONAL COMPANY LAW TRIBUNAL

Decided on November 13,2017

Sber Bank Appellant

VERSUS

Varrsana Ispat Ltd Respondents

- (1.) Ld. Counsels for the Applicant and Corporate Debtor are present. Heard the matter from both sides at length. Order is reserved.;