SATISH PAWA & ORS Vs. DIVINE INFRACON PVT LTD & ORS
LAWS(NCLT)-2017-9-298
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 28,2017

Satish Pawa And Ors Appellant
VERSUS
Divine Infracon Pvt Ltd And Ors Respondents

JUDGEMENT

- (1.) This ease has been received on transfer from the Principal Eicnch. This bench is also apprised that a petition tor initiating Insolvency Resolution process is pending consideration before the Court No. 1 To come up for further consideration on 25th October, 2017.;


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