UNITED PROJECT CONSTRUCTION LTD Vs. AEROCON BUILDWELL PVT LTD
LAWS(NCLT)-2017-7-264
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 20,2017

UNITED PROJECT CONSTRUCTION LTD Appellant
VERSUS
Aerocon Buildwell Pvt Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Vivek Dalai with Learned Advocate Mr. Anurag Solanki present for Operational Creditor/ Applicant. Learned Advocate Mr. Manoj Munshi with Learned Advocate Mr. Tarak Damahi present for Respondent. Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondent. Order reserved.;


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