Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Sidharth Samal present for Applicant/ SBI COC. None present for Respondent in IA 256/2017.
(2.) Proof of dispatch of copy of application on respondent filed. Applicant is directed to inform the date of hearing to the Corporate Applicant (M/s. New tech Forge & Foundry Ltd) and shall file proof of service. List the matter on 12.09.2017 for hearing.;