JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Ms. Vidhi Bhatt present for Operational Creditor/Petitioner. None present for Respondent. Petitioner filed purshis seeking permission to withdraw the Petition. Petitioner is permitted to withdraw CP(IB) 176/2017. Petition is disposed of as withdrawn. No order as to costs.;
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