GURINANDAN FASHION PVT LTD Vs. POOJA TEX-PRINTS PVT LTD
LAWS(NCLT)-2017-5-90
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 11,2017

GURINANDAN FASHION PVT LTD Appellant
VERSUS
POOJA TEX-PRINTS PVT LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) None present for both parties. Resolution professional present. He represented that committee of creditor appointed him and he is doing his job.;


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