G K FOUNDERS PVT LTD Vs. KAPSONS INDUSTRIES PVT LTD

LAWS(NCLT)-2017-11-419

NATIONAL COMPANY LAW TRIBUNAL

Decided on November 10,2017

G K Founders Pvt Ltd Appellant

VERSUS

Kapsons Industries Pvt Ltd Respondents

- (1.) Learned counsel for the petitioner seeks and is permitted to withdraw the instant petition. Ordered accordingly.;