PEARL INSULATION PVT LTD Vs. WIND WORLD (INDIA) LTD
LAWS(NCLT)-2017-7-410
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 28,2017

PEARL INSULATION PVT LTD Appellant
VERSUS
WIND WORLD (INDIA) LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Vishal Jathar i/b India Law Alliance present for operational creditor/ Applicant. Learned Advocate Mr. Anip Gandhi present for Respondent.
(2.) Proof of service filed.
(3.) Learned Advocate Mr. Anip Gandhi filed Vakalatnama for Respondent.;


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