JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Maulik Nanavati Nanavati Associates present for Applicant (IRP) . None present for Respondent in IA 327/2017.
(2.) Heard arguments of Learned Counsel for applicant.
(3.) Applicant is directed to issue notice along with copy of application to Dakshin Gujarat Vij Company Ltd. to appear in person or through professional and state their objections, if any, on or before 25.10.2017. List the matter on 25.10.2017.;
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