- (1.) The matter has remained part heard before the Bench comprising of Hon'ble Mr. R. Varadharajan, Member (Judicial) and Hon'ble Ms. Deepa Krishan, Member (Technical) .
(2.) List the matter today, i.e. on 5th December, 2017 at 3.00 p.m. before the Bench comprising of Hon'ble Mr. R. Varadharajan, Member (Judicial) and Hon'ble Ms. Deepa Krishan, Member (Technical) .;