AGRICORE COMMODITIES PVT LTD Vs. ANIL LTD

LAWS(NCLT)-2017-7-254

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 19,2017

Agricore Commodities Pvt Ltd Appellant

VERSUS

ANIL LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) At request of both sides counsels on the ground that settlement is going to take place. List the matter on 20.07.2017 as a last chance.;

Click here to view full judgement.