Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Rajeshwer Gupta with Learned Advocate Ms. Sumati Sharma present for Operational Creditor/ Petitioner. None present for Respondent.
(2.) Proof of service of notice filed. Proof of service of notice under section 8 r/w rule 5 of Insolvency and Bankruptcy Code and Rules filed. Original written communication made by interim Resolution professional filed. Heard arguments of Learned Counsel for petitioner. Orders reserved.;