IDBI BANK LTD Vs. BCC ESTATE PVT LTD
LAWS(NCLT)-2017-8-362
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 23,2017

IDBI BANK LTD Appellant
VERSUS
BCC ESTATE PVT LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Baiju Bhagat present for Financial Creditor/ Applicant. Learned Advocate Ms. Kreena Parikh M Learned Advocate Mr. Arjun Sheth present for Respondent. Proof of service of notice of date of hearing filed. Learned Advocate Mr. Arjun Sheth filed Vakalatnama for Respondent.
(2.) At request of Learned Counsel for Respondent for filing objections, if any. List the matter on 28.08.2017.;


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