STUP CONSULTANTS PVT LTD Vs. EGIS INDIA CONSULTING ENGINEERING LTD
LAWS(NCLT)-2017-12-207
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 21,2017

STUP CONSULTANTS PVT LTD Appellant
VERSUS
EGIS INDIA CONSULTING ENGINEERING LTD Respondents

JUDGEMENT

- (1.) Part heard, List for 11th January, 2018.;


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