DAVINDER KUMAR AHLUWALIA & ANR Vs. SUMMIT AVIATION PVT LTD
LAWS(NCLT)-2017-7-105
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 26,2017

DAVINDER KUMAR AHLUWALIA And ANR Appellant
VERSUS
SUMMIT AVIATION PVT LTD Respondents

JUDGEMENT

- (1.) Notice to the respondents returnable on 31st July 2017. Dasti.;


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