DURLUM INDIA PVT LTD Vs. PICCADILY HOTELS PVT LTD
LAWS(NCLT)-2017-11-119
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 03,2017

DURLUM INDIA PVT LTD Appellant
VERSUS
PICCADILY HOTELS PVT LTD Respondents

JUDGEMENT

- (1.) No time left, be listed on 6th November 2017.;


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