COTEX CHEM PVT LTD Vs. REGISTRAR OF COMPANIES, MUMBAI
LAWS(NCLT)-2017-12-154
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 08,2017

COTEX CHEM PVT LTD Appellant
VERSUS
Registrar Of Companies, Mumbai Respondents

JUDGEMENT

Bhaskara Pantula Mohan, Member - (1.) This present petition has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "M/s Cotex Chem Pvt. Ltd." (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies, Mumbai (hereinafter as RoC) .
(2.) This petition is filed before NCLT, Mumbai Bench on 28lh September, 2017 under provisions of S. 252 of the Act. And thereafter listed for hearing on 9th October, 2017, 15th November, 2017 and then finally on 22nd November, 2017.
(3.) The Petitioner Company was incorporated as M/s. Cotex Chem Pvt. Ltd. with the RoC, Mumbai on 28,h June, 1996 as a Private Limited Company in Dombivili (East) , Maharashtra having CIN : U24110MH1996PTC100624.;


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