SUNIL PARAMANAND KEWALRAMANI & ORS Vs. MEDILUX LABORATORIES PVT LTD
LAWS(NCLT)-2017-10-249
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 12,2017

SUNIL PARAMANAND KEWALRAMANI And ORS Appellant
VERSUS
MEDILUX LABORATORIES PVT LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Arjun Sheth present for Financial Creditor/ Petitioner.
(2.) Learned Senior Advocate Mr. Navin Pahwa with Learned PCS Mr. Pratik Tripathi present for Respondent. Proof of service of copy of application on Respondent filed. Learned PCS Mr. Pratik Tripathi filed Memorandum of Appearance for Respondent.
(3.) Respondent shall file objections, if any after serving copy in advance to other side. List the matter on 26.10.2017 for objections of Respondent.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.